Karnataka High Court
Union Bank Of India vs Jmc Projects (India) Limited on 16 January, 2024
-1-
NC: 2024:KHC:1944
WP No. 63738 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
WRIT PETITION NO. 63738 OF 2016 (GM-CPC)
BETWEEN:
1. UNION BANK OF INDIA
NODAL REGIONAL OFFICE
10/A, CHANDRAKIRAN
KASTURBA ROAD
BANGALORE - 560 018
REPRESENTED BY ITS
CHIEF MANAGER SRI D PERCY JOSEPH
...PETITIONER
(BY SRI. VIJAYA KUMAR P L.,ADVOCATE)
Digitally
AND:
signed by
PAVITHRA N 1. JMC PROJECTS (INDIA) LIMITED
Location: high
court of REGISTERED OFFICE AT A-104, SHAPAT-4
karnataka OPP KARNAVATI CLUB, S.G.ROAD
AHMEDABAD - 380 015
BRANCH OFFICE AT
GOLD TOWER NO.50, II FLOOR
RESIDENCY ROAD
BANGALORE
RERPESENTED BY ITS AUTHORISED OFFICER
CUM VICE PRESIDENT (FINANCE)
SRI NITIN PARIKH
2. MINERVA EXECUTIVE APARTMENTS
PRIVATE LIMITED
REGISTERED OFFICE AT PLOT NO.258
ROAD NO.18, JUBILEE HILLS
HYDERABAD
TELAGANA - 500 033
RERPESENTED BY ITS MANAGING DIRECTOR
ABD AUTHORISED OFFICER
SRI PRABHAKAR REDDY
-2-
NC: 2024:KHC:1944
WP No. 63738 of 2016
3. SRI PRABHAKAR REDDY
MANAGING DIRECTOR
MINERVA EXECUTIVE APARTMENTS
PRIVATE LIMTIED
PLOT NO.258, ROAD NO.D18,
JUBILEE HILLS, HYDERABAD
TELAGANA - 500 033
...RESPONDENTS
(BY SRI. PRASANNA KUMAR., ADVOCATE FOR R1
R3 -SERVED-UNREPRESENTED, R2-NOTICE NOT ISSUED YET)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER DATED
24.9.2016 PASSED BY THE XLI OF ADDL.CITY CIVIL JUDGE,
BANGALORE (CCH-42) IN EX.NO.2762/2013 PRODUCED AT
ANNEXURE-J AND ETC.,
THIS WRIT PETITION COMING ON FOR ORDERS THIS DAY THE
COURT PASSED THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo seeking permission to withdraw the petition.
Memo is placed on record. The writ petition is dismissed as withdrawn.
Sd/-
JUDGE SPV List No.: 1 Sl No.: 28