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State of Andhra Pradesh - Section

Section 4 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

4. Attending of Fire Calls:

- While at Headquarters or during inspection or visits to other fire stations, the Additional Director of Fire Services, Regional Fire Officers, Divisional Fire Officers and the Assistant Divisional Fire Officers shall attend such fire calls which are serious or which in their discretion require their presence for technical guidance.