Section 36(1)(n) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(n) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(n)[ has not passed, - [Substituted by C.G. Act No. 22 of 2016, dated 2.5.2016.]

(i)5th Standard Examination for the post of Panch; and

(ii)8th Standard or equivalent Examination for office bearer above punch,