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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(1)(b) in The Chandernagore Municipal Corporation Act, 1990

(b)construction or maintenance of, or providing or giving aids for passengers' sheds, libraries, museums, community halls, offices, godowns, shops, markets, dharmashalas, rest houses, or places of entertainment homes for the disabled and the destitute, public buildings, and domiciliary care of the sick, orphan, destitute and aged people and night-shelter for the pavement dwellers and the homeless;