Section 52(2)(z) in The Rajasthan Soil and Water Conservation Act, 1964

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2)(z) in The Rajasthan Soil and Water Conservation Act, 1964

(z)the duties of any officer or authority having jurisdiction under this Act and the procedure to be followed by such officer or authority; and

(zz)other matters which are to be or may be prescribed.