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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(a) in The Tamil Nadu Co-Operative Societies Act, 1983

(a)the Government may enter into an agreement with an apex society setting out the terms and conditions on which they shall provide moneys to the apex society for the purpose specified in sub-section (2) of section 54;