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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(i) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(i)In case of Gram Panchayat Rs. 2000/- and in case of Janpad Panchayat and Zila Panchayat upto the limit of Rs. 5000/- may be purchased without calling of tenders or quotations.