Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] Union of India - Subsection Section 34(2)(j) in The Reserve And Auxiliary Air Forces Act, 1952 (j)the period and manner of training of members of any Air Force Reserve and the Auxiliary Air Force;