Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Mizoram - Subsection Section 24(1) in The Mizo District (Forest) Act, 1955 (1)sets fire or in contravention of any rules made by the Executive Committee kindles any fire or leaves any fire burning in such manner as to endanger such a forest; or
