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State of Punjab - Section

Section 4 in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020

4. Form and manner of application and amount to be deposited with application.

- A person belonging to the specified categories shall submit an application to the Collector in such form and manner, and accompanied by such amount as may be prescribed, for the conferment of proprietary rights of the land.