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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Legal Metrology (Approval of Models) Rules, 2011

(2)The approved models, parts, drawings or dummies, submitted in accordance with the sub-ru1es (1) shall be preserved for the purposes of record and reference and shall not be opened to inspection by the public.