National Green Tribunal
Haryana State Pollution Control Board vs M/S. Saharanpur Mines Management ... on 28 November, 2020
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Appeal No. 23 of 2017
And
Appeal No. 24 of 2017
And
Appeal No. 27 of 2017
(M.A. No. 995/2017 & M.A. No. 1004/2017)
In the matter of :-
Haryana State Pollution Control Board
Vs.
M/s. Apar Mines Management Services Pvt. Ltd.
And
Haryana State Pollution Control Board
Vs.
M/s. Saharanpur Mines Management Services Pvt. Ltd.
And
Sajjan Singh Vs. State of Haryana & Ors.
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present: Appellant: Mr. Anil Grover, AAG for State of Haryana, with
Mr. Rahul Khurana,Adv.
Respondent: Mr. Neeraj Jain, Mr. Anupam Mishra, Advs.
Date and Orders of the Tribunal Remarks Item No. 70 to 72 List these matters tomorrow i.e. on 29th November, November 2017.
28, 2017 ..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan)