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National Green Tribunal

Haryana State Pollution Control Board vs M/S. Saharanpur Mines Management ... on 28 November, 2020

                   BEFORE THE NATIONAL GREEN TRIBUNAL
                       PRINCIPAL BENCH, NEW DELHI

                                 Appeal No. 23 of 2017
                                         And
                                 Appeal No. 24 of 2017
                                         And
                                 Appeal No. 27 of 2017
                      (M.A. No. 995/2017 & M.A. No. 1004/2017)

In the matter of :-

                    Haryana State Pollution Control Board
                                     Vs.
                M/s. Apar Mines Management Services Pvt. Ltd.
                                    And
                    Haryana State Pollution Control Board
                                     Vs.
             M/s. Saharanpur Mines Management Services Pvt. Ltd.
                                    And
                        Sajjan Singh Vs. State of Haryana & Ors.

CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
        HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
        HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER


Present:      Appellant:                 Mr. Anil Grover, AAG for State of Haryana, with
                                         Mr. Rahul Khurana,Adv.
              Respondent:                Mr. Neeraj Jain, Mr. Anupam Mishra, Advs.

Date and Orders of the Tribunal Remarks Item No. 70 to 72 List these matters tomorrow i.e. on 29th November, November 2017.

28, 2017 ..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,EM (Bikram Singh Sajwan)