Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 60 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

60. Place and day of examination.

- The examination centres are located at the ports of Bombay and Calcutta. The examinations at both these ports will ordinarily commence on the third Monday in each month for both Second Class and First Class Certificates. The information regarding actual dates of the examination may be obtained from the Principal Officer, Mercantile Marine Department, Bombay/Calcutta.The time-table of the different examinations are given in Appendix 'B'.The examination for Extra First Class Certificates will commence on the Tuesday following the third Monday in January and July of each year.