Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(f) in Andhra Pradesh Metropolitan Planning Committee Act, 2007 (f)"Panchayat" means a Gram panchayat or Mandal Praja Parishad and Zilla Praja Parishad constituted under the provisions of the Andhra Pradesh Panchayat Raj Act, 1994;
