Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 53 in The M.P. Land Revenue Code, 1959 53. Application of Limitation Act. - Subject to any express provision contained in this Code the provision of the [Indian Limitation Act, 1908] [See now the Limitation Act, 1963 (36 of 1963).] (IX of 1908), shall apply to all appeals and applications for review under this Code.
