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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2)(b) in The Electricity (Supply) Act, 1948

(b)the terms and conditions of appointment of members of [State Electricity Consultative Councils] [ Substituted by Act 101 of 1956, Section 22, for " State Electricity Councils" (w.e.f. 30.12.1956).] and Local Advisory Committees, the convening of meetings of such Councils and Committees, and the conduct of business thereat;