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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)is convicted of an offence punishable under the Protection of Civil Rights Act, 1955 (Central Act XXII of 1955);