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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(1)(a) in The Gujarat Infrastructure Development Act, 1999

(a)a concession agreement entered into by the State Government, an agency or a specified Government agency with any person before the date of the commencement of this Act (hereinafter referred to as "the said date"),