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Delhi High Court - Orders

Amzad Khan vs The Principal Mount Abu Public School ... on 19 August, 2025

                          $~64
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +         W.P.(C) 5992/2025 and CM APPL. 27424/2025

                                    AMZAD KHAN                                                                     .....Petitioner
                                                                  Through:            Mr.      Narendra           Kumar Upadhyay,
                                                                  Advocate.

                                                                  versus

                                    THE PRINCIPAL MOUNT ABU PUBLIC SCHOOL
                                    AND ANR                            .....Respondents
                                                  Through:


                                    CORAM:
                                    HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                 ORDER

% 19.08.2025 It is already 05.00 PM No time left.

Re-notify on 24.09.2025.

VIKAS MAHAJAN, J AUGUST 19, 2025/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:05:17