Delhi High Court - Orders
Amzad Khan vs The Principal Mount Abu Public School ... on 19 August, 2025
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5992/2025 and CM APPL. 27424/2025
AMZAD KHAN .....Petitioner
Through: Mr. Narendra Kumar Upadhyay,
Advocate.
versus
THE PRINCIPAL MOUNT ABU PUBLIC SCHOOL
AND ANR .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 19.08.2025 It is already 05.00 PM No time left.
Re-notify on 24.09.2025.
VIKAS MAHAJAN, J AUGUST 19, 2025/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/08/2025 at 23:05:17