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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in Agricultural And Processed Food Products Export Development Authority Act, 1985

(3)On the expiration of the period of supersession specified in the notification issued under sub-section (1) , the Central Government may-
(a)extend the period of supersession for such further period as it may consider necessary; or
(b)reconstitute the Authority in the manner provided in section 4.