Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(1) in The Assam Backward Classes Commission Act, 1993

(1)The Assam Backward Classes Commission Ordinance, 1993 (Assam Ordinance No. 1 of 1993) is hereby repealed.