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State of Maharashtra - Section

Section 25 in The Maharashtra Council of Indian Medicine Rules, 1961

25. Confirmation of minutes of meeting.

- The minutes of a meeting shall be deemed to have been confirmed if no objection to their correctness is received by the Registrar from any member within thirty days of the dispatch of a copy of the minutes to a member in accordance with rule 24. If any objection is received, confirmation of each minutes shall await the next meeting of the Council.