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Supreme Court - Daily Orders

Verizon Data Service India P.Ltd. vs The Authority For Advance Rulings on 12 May, 2016

     ITEM NO.97                            REGISTRAR COURT. 1                      SECTION IIIA

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

                                           Civil Appeal     No(s).     1563/2016


     VERIZON DATA SERVICE INDIA P.LTD.                                         Appellant(s)

                                                         VERSUS

     AUTH.FOR ADVANCE RULINGS & ORS.                                           Respondent(s)



     WITH
     C.A. No. 1566/2016
     C.A. No. 1569-1580/2016

     Date : 12/05/2016 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. Anil Kumar Gautam,Adv.
                                           Mrs. Anil Katiyar,Adv.
                                           Mr. Kunal Verma,Adv.

     For Respondent(s)
                                           Ms Arunima Dwivedi, Adv.
                                           Mrs. Anil Katiyar,Adv.
                                           Mr. B. V. Balaram Das,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Appellant to file spare copies of the petition of appeal for the record of the High Court within two weeks time.

List again on 30.8.2016.

Signature Not Verified Digitally signed by Hema Joshi Date: 2016.05.13 17:29:26 IST

Reason: (RAJESH KUMAR GOEL) Registrar