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Andhra Pradesh High Court - Amravati

Smt. B.Revathy vs State Of Andhra Pradesh on 23 January, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No. 19015 of 2018 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

3. 23.01.2023 CMR, J At request, list the matter after two (02) weeks along with W.P.No.3505 of 2021.

_______ CMR, J ARR