Supreme Court - Daily Orders
Raghunath Bandu Rane vs The State Of Maharashtra Io on 10 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.13 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 21635/2018
(Arising out of impugned final judgment and order dated 10-02-2017
in CRWP No. 1330/2016 passed by the High Court of Judicature at
Bombay at Aurangabad)
RAGHUNATH BANDU RANE Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.87724/2018-CONDONATION OF DELAY
IN FILING and IA No.87725/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.87726/2018-EXEMPTION FROM FILING O.T.)
Date : 10-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr.Ravindra Keshavrao Adsure, AOR
Mr.Sagar N. Pahune Patil, Adv.
Ms.Himanshi Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.07.11
16:41:10 IST
Reason: