Himachal Pradesh High Court
Kashmiro vs . Arun & Others on 24 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Kashmiro Vs. Arun & others .
CMP (M) No. 149 of 2023 24.3.2023 Present: Mr.Vikrant Chandel, Advocate, for the applicant/appellant.
CMP (M) No. 149 of 2023 Learned counsel for the applicant/appellant seeks adjournment, enabling the petitioner to file additional affidavit with better particulars in support of his prayer for condonation of delay. Accepting his prayer, matter is adjourned.
List during next week.
(Vivek Singh Thakur), Judge.
24th March, 2023 (Keshav) ::: Downloaded on - 24/03/2023 20:38:28 :::CIS