Supreme Court - Daily Orders
Karnataka Power Transmission ... vs Jindal Thermal Power Company Ltd. on 27 September, 2022
Bench: K.M. Joseph, Aniruddha Bose, Hrishikesh Roy
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ITEM NO.101 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18607/2004
(Arising out of impugned final judgment and order dated 08-04-2004
in MFA No. 4795/2002 passed by the High Court Of Karnataka At
Bengaluru)
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Petitioner(s)
VERSUS
JINDAL THERMAL POWER COMPANY LTD. & ORS. Respondent(s)
([PART HEARD BY : HON'BLE K.M. JOSEPH, HON'BLE ANIRUDDHA BOSE AND
HON'BLE MR. JUSTICE HRISHIKESH ROY, JJ. ][ TO GO BEFORE THREE
HON'BLE JUDGES ] )
(I.A. No.146005/2022:AMENDMENT IN CAUSE TITLE)
WITH
SLP(C) No. 23793/2004 (IV-A)
(FOR ON IA 2/2006)
Date : 27-09-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. S. S. Naganand, Sr. Adv.
Mr. Raghavendra S. Srivatsa, AOR
Mr. Venkita Subramonium T., AOR
Mr. Likhi Chand Bonsle, Adv.
Ms. Komal Mundhra, Adv.
Mr. Rahul Prasanna Dave, AOR
For Respondent(s) Dr. Abhishek M. Singhvi, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. L. Vishwanathan, Adv.
Mr. Ramanuj Kumar, Adv.
Signature Not Verified
Mr. Summit Attri, Adv.
Mr. Manpreet Lamba, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2022.09.27
17:41:17 IST
Reason: Mr. Aman Anand, Adv.
For M/S. Cyril Amarchand Mangaldas, AOR
Mr. V. N. Raghupathy, AOR
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Mr. Md. Apzal Ansari, Adv.
Mr. Dhiraj Abraham Philip, Adv.
Mr. Robin Ratnakar David, Adv.
Mr. Munawar Naseem, Adv.
Mr. Rahul Prasanna Dave, AOR
Mr. Raghavendra S. Srivatsa, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application (I.A. No.146005/2022) to amend the cause title in respect of change of name of the respondent No.1 in SLP (C) No.18607/2004 stands allowed.
Cause title be amended accordingly. Heard.
Judgment reserved.
Parties are free to file their short consolidated notes not exceeding five pages by Saturday, 1st of October, 2022.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR