Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. vs Deputy Commissioner Commercial Tax on 2 February, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.802 COURT NO.2 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1581/2018
M/S APL APOLLO TUBES LTD. Appellant(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
IA NO. 86629/2022-EARLY HEARING
Date : 02-02-2023 This appeal was mentioned today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Appellant(s) Mr. Deepak Goel, AOR
For Respondent(s) Mr. Bhakti Vardhan Singh, AOR(mentioned by)
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
UPON being mentioned the Court made the following
O R D E R
IA NO. 86629/2022-EARLY HEARING Not to be deleted from the date already notified.* (ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) *date as per system 03.03.2023 Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.02.02 17:10:14 IST Reason: