Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 1 in Tripura General Clauses Act, 1966 1. Short title, extent and commencement. (1)This Act may be called the Tripura General Clauses Act, 1966.(2)It extends to whole of the Union Territory of Tripura.(3)It shall come into force at once.
