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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Wild Life (Protection) Act, 1972

(2)The notification referred to in sub-section (1) shall specify, as nearly as possible, the situation and limits of such area.Explanation. - For the purposes of this section it shall be sufficient to describe the area by roads, rivers, ridges or other well-known or readily intelligible boundaries.