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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(k) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(k)the procedure and manner for payment of fees under this Act and of composition money under Section 15 and the amount of composition payable for composition of offence under Section 15 ;