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State of Odisha - Section

Section 24 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

24. Determination of number of candidates for interview.

- The Commission shall call the candidates for interview who have secured not less than forty-five per centum of marks in aggregate and a minimum of thirty three per centum of marks in each paper in the [Main written examination.] [Substituted vide O.G.E. No. 913 dated 9.5.2008.]