Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(10) in Mizoram Cooperative Societies Act, 2006 (10)"Bye-laws" means by-laws registered under this Act for the time being in force and includes registered amendments of such bye-laws and deemed amendment of bye-laws.
