Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(b) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948 (b)"building site" or "site" means a site which is sold or leased under this Act for the purpose of a building being erected thereon;
