Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata-Aldesa Jv on 17 August, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19-21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021 & I.As. 3720/2021, 10347/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
A.C., & Ms. Monica Benjamin,
Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal & Ms. Disha
Sachdeva, Advocates.
+ O.M.P. (COMM) 105/2021 & I.As. 3721/2021, 10346/2021.
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
A.C., & Ms. Monica Benjamin,
Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal & Ms. Disha
Sachdeva, Advocates.
+ O.M.P. (COMM) 106/2021 & I.As. 3722/2021, 10348/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. Balbir Singh, ASG with Mr.
Anshul Rai, Mr. S.K. Pandey, Mr.
Awanish Kumar, Mr. Chandrashekhar
A.C., & Ms. Monica Benjamin,
Advocates.
versus
TATA-ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh, Ms. Rashi Gupta,
Mr. Prateek Khandelwal & Ms. Disha
Sachdeva, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 17.08.2021 [VIA VIDEO CONFERENCING]
1. It is already 04:29 PM.
2. It is not possible to take up the matters today.
3. Re-notify the matters on 03rd September, 2021 at 2:30 PM.
SANJEEV NARULA, J AUGUST 17, 2021 as