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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(ii) in The Lushai Hills District Fisheries Act, 1953

(ii)All references in the said law to the Commissioner, Deputy Commissioner or the Sub-Divisional Officer shall be construed as references to the Chief Executive Member of the Lushai Hills District Council.