Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)walls or Partitions which are to be demolished by hand are not left standing more than one storey high above the uppermost floor on which persons are working.