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[Cites 0, Cited by 0] [Section 9(12)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(12)(c) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(c)All cutting and overwriting in the draft scheme shall be initialled and dated by the persons responsible for them and also by the Assistant Consolidation Officer. An errata list in Form XXVII shall be prepared in respect of all corrections in the draft scheme and it shall be attached to the record of the village.]