Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 69G in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

69G. Legal practitioners excluded from appearance.

- Notwithstanding anything contained in any law for time being in force a legal practitioner shall not be entitled to appear on behalf of any party in any proceedings before the Tribunal.