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State of Bihar - Section

Section 7 in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

7. Issue of clothing, bedding and other articles.

- Each juvenile shall be provided with clothing and bedding, including customary under-garments, towel, jersey for winter, school uniform for juveniles attending outside schools, durry, bed-sheets blanket, pillow, chappal or shoes, utensils as required; and tooth powder, soap, oil, comb, etc. as per the scale laid down by the State Government from time to time.