(12)[ Import. - "Import" (except) in the phrase "import into India means to bring into [Haryana] otherwise than across a custom frontier as defined by the Central Government] [Substituted for the old clause by the Government of India (Adaptation of Indian Laws) Order, 1937.].[(12-a) Intoxicant. - "intoxicant" means any liquor or intoxicating drug.] [Inserted by the Government of India (Adaptation of Indian Laws) Order, 1937.]
