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State of Goa - Section

Section 28 in The Goa, Daman and Diu Preservation of Trees Act, 1984

28. Bar of proceedings.

- No suit or proceedings shall lie against the Government or any person empowered to exercise power or to perform duties or discharge functions under this Act, for anything done or purporting to be done or omitted to be done in good faith under this Act or the rules and orders made thereunder.