Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 20 in The M.P. Jan Shiksha Adhiniyam, 2002

20. Shiksha Mission.

- The Shiksha Mission or any other successor, as the State Government may determine, shall be responsible for planning and co-ordinating in the implementation of elementary and adult education programmes for the State. The State Government may entrust to the Shiksha Mission such works as it may deem necessary to fulfil the goal of universalisation of elementary education and total literacy in the State.