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Bombay High Court

Ramdas Athawale, Chairman And Ors vs Dr. S.P. Gaikwad And Anr on 11 March, 2021

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7786 OF 2018

 Ramdas Athawale, Chairman And Ors.                    ....PETITIONER
              V/S
 Dr. S.p. Gaikwad And Anr.                           ....RESPONDENT

WITH WRIT PETITION NO. 610 OF 2019 Shri. S. P. Gaikwad ....PETITIONER V/S Ramdas Athawale And Ors ....RESPONDENT Susheel Mahadeshwar i/b RANJANA TODANKAR for Petitioner in WP/7786/2018 Prakash Ambedkar a/w Nitesh Bhutekar for R-1 in WP/7786/2018 & for petitioner in WP/610/2019 Mrs. M.S.Bane, AGP in WP/7786/2018 Mrs. V.S.Nimbalkar,AGP in WP/610/2019 Sanghraj Rupwate i/b Milind Ingole for R- 3 & 4 CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 11th March, 2021 P.C. :

S. O. to 19/03/2021 .
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