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Punjab-Haryana High Court

Punjab Wakf Board vs Bachan Singh And Others on 24 September, 2010

Author: Rakesh Kumar Garg

Bench: Rakesh Kumar Garg

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                   RSA No.1858 of 1988
                                   Date of decision: 24.9.2010

Punjab Wakf Board
                                         ......Appellant(s)

                             Versus


Bachan Singh and others                  ......Respondent(s)



CORAM:-    HON'BLE MR.JUSTICE RAKESH KUMAR GARG

                       * * *

Present:   None.


Rakesh Kumar Garg, J. (Oral)

This appeal pertains to the year 1988. No substantial question of law arising out of this appeal has been framed.

Dismissed in default.



September 24, 2010                      (RAKESH KUMAR GARG)
ps                                              JUDGE