Punjab-Haryana High Court
Punjab Wakf Board vs Bachan Singh And Others on 24 September, 2010
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RSA No.1858 of 1988
Date of decision: 24.9.2010
Punjab Wakf Board
......Appellant(s)
Versus
Bachan Singh and others ......Respondent(s)
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR GARG
* * *
Present: None.
Rakesh Kumar Garg, J. (Oral)
This appeal pertains to the year 1988. No substantial question of law arising out of this appeal has been framed.
Dismissed in default.
September 24, 2010 (RAKESH KUMAR GARG) ps JUDGE