Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 14 in The Shri Jagannath Temple Rules, 1960

14. Budget.

- As soon as may be after the appointment of the first Administrator, he shall prepare an interim budget having regard to the funds available by then and the budget so prepared shall be submitted in accordance with the provisions of Section 25.