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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Sandal Wood Possession Rules, 1969

4.

(1)A duplicate licence shall be granted only after due verification
(2)The fee chargeable for grant of the duplicate licence shall be Rs. 50.
(3)The Divisional Forest Officer may, on an application made by the licensee, renew his licence.
(4)[xxxxx]