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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(a) in The Punjab District Planning Committees Act, 2005

(a)to prepare the draft district development plan keeping in view the matters of common interest between the urban and rural population including spatial planning sharing of water and other physical and natural resources, the integrated development of infrastructure and environment conservation, the plans prepared at the grassroot level by the concerned Panchayat and the extent and type of available resources whether financial or otherwise;