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Madhya Pradesh High Court

Rameshchandra vs Madhya Pradesh Vikas Nigam Ltd. on 9 April, 2018

HIGH COURT OF MADHYA PRADESH COMP 41/16, MP 1726/17, RP169/18, WP 7672/18, MP 1668/18, MP 1756/18, WP 8134/18, WP 8142/16, WP 8156/16, WP 8158/16, WP 8162/16, SA 400/17, MP 1773/17, CONC 665/18, MP 797/18, MP 809/18, MP 1484/18, SA 177/10, WP 1316/15, WP 2589/15, WP 7214/15, WP 400/16, MCC 489/16, SA 489/16, WP Nos. 2726/16, 2729/16, 4642/16, 5596/16, 5717/16, 6048/16, 6068/16, 5720/16, 5816/16, 5889/16, 6008/16, 6069/16, 6105/16, 6203/16, 6378/16, 7717/16, 7778/16, 8380/16, 55/17, CONC 484/17, CONC 634/17, WP 850/17, WP 1089/17, MP 1158/17, WP Nos.1246/17, 2613/17, 2780/17, 3085/17, 3123/17, 3619/17, 3643/17, 3794/17, 4116/17, 4132/17, 4314/17, 4444/17, 4801/17, 4950/17, 5280/17, 5335/17, 6135/17, 6136/17, 6355/17, 6358/17, 6415/17, 19453/17, 21460/17, 21520/17, CONC 355/18, WP 619/18, MP 957/18, MP 1433/18, WP Nos. 1804/18, 2723/18, 3477/18, 4048/18, SA 925/18, MCrC 12516/18, FA 433/04, SA 479/04, MA 3560/09, SA 327/10, SA 606/10, FA 269/11, SA 664/12, CONC 368/16, MA 1263/12, 2045/12, MA 444/13, WP 2062/18, WP 9887/13, WP 753/17, WP 755/17, WP 756/17, MA 2421/14, WP 2208/15, WP 6928/15, CR 219/16, MA 397/16, FA 326/17, MA 363/17, FA 1235/17, MA 1435/17, MA 2788/17, MA 3567/17, MA 889/18, MA 1013/18, MA 917/17, MA 3939/17, FA 829/18, FA 124/17 Indore, Dated : 9.4.2018 None present for the parties since the advocates of the State are abstaining from work on account of the call given by the Bar Council of Madhya Pradesh.

Adjourned.

List after 2 weeks.

IR, if any, to continue till the next date of hearing.

(Prakash Shrivastava) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2018.04.09 16:50:59 +05'30'