Bombay High Court
Ramdas Athawale vs Charity Commissioner Dharmaday Ayukt ... on 20 March, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 35828 OF 2023
Ramdas Athawale ....PETITIONER
V/S
Charity Commissioner Dharmaday Ayukt ....RESPONDENT
Bhavan CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 20th March, 2024 P.C. :
Due to paucity of time, stand over to 17/04/2024. Interim order, if any, to continue till then.
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